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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(2)(ii) in The Rajasthan Court Fees and Suits Valuation Act, 1961

(ii)Rupees one hundred if the value is above Rs. 5,000 but does not exceed Rs. 10,000: and