Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14K] [Entire Act] State of West Bengal - Subsection Section 14K(a) in West Bengal Land Reforms Act, 1955 (a)"ceiling area" means the extent of land which a raiyat shall be entitled to own;
