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[Cites 0, Cited by 5] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4) in The Foreign Trade (Development and Regulation) Act, 1992

(4)Where any person, on a notice to him by the Adjudicating Authority, admits any contravention, the Adjudicating Authority may, in such class or classes or cases and in such manner as may be prescribed, determine, by way of settlement, an amount to be paid by that person.