Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act] State of Maharashtra - Subsection Section 48(1)(l) in Maharashtra Public Universities Act, 2016 (l)to exercise such other powers in relation to examinations and evaluation as may be assigned to it by or under this Act.