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Union of India - Section

Section 28 in Warehousing Development and Regulatory Authority (Conditions of service of the Officers and other Employees) Regulations, 2016

28. Power to relax.

- Where the Authority is of the opinion that it is necessary or expedient so to do, it may, by order, and for reasons to be recorded in writing, relax any of the provisions of these regulations with respect to any class or category of persons.