Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 5 vs M/S Puma Sports India Pvt. Ltd. on 29 October, 2021
Bench: Sanjiv Khanna, Bela M. Trivedi
ITEM NO.5 Court 16 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15834/2021
(Arising out of impugned final judgment and order dated 12-03-2021
in ITA No. 223/2018 passed by the High Court of Karnataka at
Bengaluru)
PR. COMMISSIONER OF INCOME TAX 5 & ANR. Petitioner(s)
VERSUS
M/S PUMA SPORTS INDIA PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. )
Date : 29-10-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. K.M.Nataraj, SG
Mr. Sharath Nambiar, Adv.
Mr. Priyanka Das, Adv.
Mr. C.K.Sharma, Adv.
Mr. Vatsal Joshi, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s) Mr. Chinmoy Pradip Sharma, Sr. Adv.
Mr. Ritesh Singh, Adv.
Mr. Shailesh Kumar Sinha, Adv.
Mr. Amarjeet Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
Pending application(s), if any, stand disposed of.
Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2021.10.29(BABITA PANDEY) 19:05:19 IST Reason: (ANITA RANI AHUJA) COURT MASTER (SH) ASSISTANT REGISTRAR