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[Cites 0, Cited by 2] [Section 95] [Entire Act]

Union of India - Subsection

Section 95(2) in The Code of Criminal Procedure, 1973

(2)In this section and in section 96, -
(a)"newspaper" and "book" have the same meaning as in the Press and Registration of Books Act, 1867 (25 of 1867);
(b)"document" includes any painting, drawing or photograph, or other visible representation.