Supreme Court - Daily Orders
Shri Virender Kumar Garg vs Shri Ravinder Kumar Garg . on 5 March, 2014
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ITEM NO.44 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).3161/2014
(From the judgement and order dated 21/11/2013 in RFA No. 133/2013 of The
HIGH COURT OF DELHI AT NEW DELHI)
SHRI VIRENDER KUMAR GARG Petitioner(s)
VERSUS
SHRI RAVINDER KUMAR GARG & ORS. Respondent(s)
(With prayer for interim relief)
Date: 05/03/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE GYAN SUDHA MISRA
HON’BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s) Mr. S.C. Singhal, Adv.
Mr. Parmanand Gaur, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
| | |List the matter on 10th March, 2014. | | | |[KALYANI GUPTA] | |[S.S.R. KRISHNA] | |COURT MASTER | |COURT MASTER |