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State of Chattisgarh - Section

Section 1 in Chhattisgarh State Electricity Regulatory Commission (Compliance Audit) Regulations, 2011

1. Short Title, Extent and Commencement.

- 1.1 These regulations may be called "Chhattisgarh State Electricity Regulatory Commission (Compliance Audit) Regulations, 2011."
1.2These regulations shall be applicable in the State of Chhattisgarh.
1.3These regulations shall come into force from the date of their publication in the Official Gazette.