Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8]

Allahabad High Court

Raja Ram Ojha vs Consolidation Commissioner ... on 3 February, 2014

Author: Anjani Kumar Mishra

Bench: Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CONSOLIDATION No. - 535 of 2013
 

 
Petitioner :- Raja Ram Ojha
 
Respondent :- Consolidation Commissioner U.P.Lucknow And Ors.
 
Counsel for Petitioner :- Anu Pratap Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.
 

Put up on 6th February, 2014 along with writ petition No. 689 of 2012 Mahadev vs. DDC.

Order Date :- 3.2.2014 Priyanka