Allahabad High Court
Raja Ram Ojha vs Consolidation Commissioner ... on 3 February, 2014
Author: Anjani Kumar Mishra
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 14 Case :- CONSOLIDATION No. - 535 of 2013 Petitioner :- Raja Ram Ojha Respondent :- Consolidation Commissioner U.P.Lucknow And Ors. Counsel for Petitioner :- Anu Pratap Singh Counsel for Respondent :- C.S.C. Hon'ble Anjani Kumar Mishra,J.
Put up on 6th February, 2014 along with writ petition No. 689 of 2012 Mahadev vs. DDC.
Order Date :- 3.2.2014 Priyanka