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[Cites 0, Cited by 0] [Section 62(18)] [Section 62] [Entire Act]

State of Uttarakhand - Subsection

Section 62(18)(e) in Uttrarakhand Waqf Rules, 2017

(e)obtain necessary periodical returns of progress of expenditure, watch and review the progress against sanctioned amounts and issue such instructions as may be found necessary to the officers and employees of the Board;