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[Cites 0, Cited by 0] [Section 81L(7)] [Section 81L] [Entire Act]

State of Kerala - Subsection

Section 81L(7)(iv) in Kerala Factories Rules, 1957

(iv)the failure of the above said conveyor will automatically close the above said shut off valve in the case of ovens and driers heated by gas, oil or steam and de-activate the ignition system, or cut off the electrical heaters in the case of electrically heated, ovens or furnaces.