Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 90] [Entire Act]

State of Maharashtra - Subsection

Section 90(3) in The Maharashtra Co-Operative Societies Act, 1960

(3)A society to which sub-section (2) is applicable shall pay to such authority such fee as may be prescribed within a reasonable time and, if it fails to pay such fee within a reasonable, time the authority may recover it as if it were an arrear of land revenue.