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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Haryana - Subsection

Section 26(2)(b) in Faridabad Complex Administration Building Rules, 1989

(b)In case of areas within the erstwhile municipal limits of Old Faridabad and Ballabgarh towns falling in villages forming part of the Faridabad Complex Administration the maximum permissible coverage shall be as per residential buildings.