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Delhi High Court - Orders

Netrapal Singh vs Ravinder Kumar Kalyanai & Anr on 20 February, 2019

Author: Vinod Goel

Bench: Vinod Goel

$~31
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      C.R.P. 37/2019 & C.M. No.6334/2019 (for stay)
       NETRAPAL SINGH                                           ..... Petitioner
                        Through:       Ms. Preeti Singh, Dr. Swati Jindal &
                                       Mr. Shivam Jaiswal, Advocates.

                              versus

       RAVINDER KUMAR KALYANAI & ANR                            ..... Respondents

       CORAM:
       HON'BLE MR. JUSTICE VINOD GOEL
                              ORDER

% 20.02.2019 Arguments heard. Judgement reserved.

VINOD GOEL, J. FEBRUARY 20, 2019 "sandeep"