Delhi High Court - Orders
Netrapal Singh vs Ravinder Kumar Kalyanai & Anr on 20 February, 2019
Author: Vinod Goel
Bench: Vinod Goel
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.R.P. 37/2019 & C.M. No.6334/2019 (for stay)
NETRAPAL SINGH ..... Petitioner
Through: Ms. Preeti Singh, Dr. Swati Jindal &
Mr. Shivam Jaiswal, Advocates.
versus
RAVINDER KUMAR KALYANAI & ANR ..... Respondents
CORAM:
HON'BLE MR. JUSTICE VINOD GOEL
ORDER
% 20.02.2019 Arguments heard. Judgement reserved.
VINOD GOEL, J. FEBRUARY 20, 2019 "sandeep"