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Chattisgarh High Court

Smt. Sama Parveen And Ors vs Managing Director, D.S.C. Vaicon Pvt. ... on 21 June, 2019

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                               MAC. No. 484 of 2014
          Smt. Sama Parveen & Ors Versus Managing D.S.C Vaicon Pvt. Ltd.



21.06.2019         Mr. M.L. Kaushik, Advocate on behalf of Mr. Badruddin Khan, Advocate for

             respondents.

None for the respondent. On request of learned counsel for the appellants, list this case after three weeks. Sd /-

(Parth Prateem Sahu) Judge Jamal