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[Cites 0, Cited by 1] [Section 77A(2)] [Section 77A] [Entire Act]

Union of India - Subsection

Section 77A(2)(f) in The Companies Act, 1956

(f)the buy-back of the shares or other specified securities listed on any recognised stock exchange is in accordance with the regulations made by the Securities and Exchange Board of India in this behalf;