Supreme Court - Daily Orders
Shivram Kisan Gunjal(D) Th. Lrs vs Ramesh Vishwanath Gunjal on 2 April, 2014
R IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NOS.686-687 OF 2014
IN
SPECIAL LEAVE PETITION (CIVIL) NOS.7929-7930 OF 2011
SHIVRAM KISAN GUNJAL(D) TH. LRS & ORS ...PETITIONER(S)
VERSUS
RAMESH VISHWANATH GUNJAL & ORS ...RESPONDENT(S)
O R D E R
Delay condoned.
We have carefully gone through the Review Petitions and the connected papers, but we see no reason to interfere with the order impugned.
The Review Petitions are, accordingly, dismissed.
..................J. (GYAN SUDHA MISRA) ..................J. (PINAKI CHANDRA GHOSE) NEW DELHI, APRIL 02, 2014 CHAMBER MATTER SECTION IX S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS REVIEW PETITION (CIVIL) NOS.686-687 OF 2014 IN SPECIAL LEAVE PETITION (CIVIL) NOS.7929-7930 OF 2011 SHIVRAM KISAN GUNJAL(D) TH. LRS & ORS ...PETITIONER(S) VERSUS RAMESH VISHWANATH GUNJAL & ORS ...RESPONDENT(S) (With office report ) Date: 02/04/2014 These Petitions were circulated today.
CORAM :
HON’BLE MRS. JUSTICE GYAN SUDHA MISRA HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petitions are dismissed in terms of the signed order.
(Neetu Khajuria) (S.S.R. Krishna) Sr.P.A. Assistant Registrar (Signed order is placed on the file.)