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[Cites 0, Cited by 0] [Section 243(2)] [Section 243] [Entire Act]

State of West Bengal - Subsection

Section 243(2)(i) in The Calcutta Municipal Corporation Act, 1980

(i)to make over to or to take over from a statutory body all or any of the existing or new municipal responsibilities, powers, controls, facilities, services and administration relating to water supply in Calcutta, and to manage the same;