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State of Haryana - Section

Section 24 in Haryana (Prevention and Control of Water Pollution) Rules, 1978

24. Form of Budget Estimates Section, 38.

(1)The Budget in respect of a financial year next ensuing showing the estimated receipts and expenditure of the Board shall be prepared in form 'E' and submitted to the Government. (2) The estimated receipts and expenditure shall be accompanied by the revised budget estimated for the current year. (3) The Budget shall, as far as may, be based on the account heads specified in form 'F'.