Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Arunachal Pradesh - Subsection Section 8(1)(b) in Arunachal Pradesh Money Lending (Regulation) Act, 2018 (b)that the applicant has not complied with the provisions of this Act or the rules made thereunder in respect of an application for the grant of a licence; ·