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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(1)(a) in The National Iron And Steel Company Limited (Acquisition And Transfer Of Undertakings) Act, 1984

(a)where a direction has been given by the State Government under subsection (1) of section 6, vest, on and from the date specified in such direction, in the existing Government company specified therein; or