Supreme Court - Daily Orders
Parshvanath Charitable Trust vs All India Council For Technical ... on 31 August, 2017
Bench: S.A. Bobde, L. Nageswara Rao
1
ITEM NO.8,8.1-8.6 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 81624/2017 in M.A. No. 718/2017 in C.A. No. 9048/2012
PARSHVANATH CHARITABLE TRUST & ORS. Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS. Respondent(s)
(For impleadment/intervention)
WITH
I.A. No.81653/2017 In M.A. No.720/2017 in C.A. No.9048/2012(IX)
(For extension of time)
I.A. No.81665/2017 In M.A. No.722/2017 in C.A. No.9048/2012(IX)
(For extension of time)
I.A. No.83240/2017 and 83241/2017 In
M.A. No.772/2017 in C.A. No.9048/2012(IX)
(For impleading party/intervention and clarification/direction)
I.A. No.83229/2017 and I.A. 83232/2017 In M.A. No.771/2017 in
C.A. No.9048/2012(IX)
(For impleading party/intervention, clarification/direction)
I.A. No.83198/2017 In M.A. No.767/2017 in C.A. No.9048/2012(IX)
(For impleadment/intervention)
I.A. No.83218/2017 In M.A. No.770/2017 in C.A. No.9048/2012(IX)
(For extension of time)
Date : 31-08-2017 These matters were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Tarjit Singh Chhikara, Adv.
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2017.08.31 Mr. Satish Kumar, AOR
14:38:31 IST
Reason:
Mr. Manjit Singh, Sr. Adv.
Mr. Sanjay Kumar Rathee, Adv.
Mr. Suhaas Ratna Joshi, AOR
2
Mr. J.P. Cama, Sr. Adv.
Mr. Sunny Choudhary, AOR
For Respondent(s) Mr. Anil Soni, Adv.
Mr. Harish Pandey, Adv.
Mr. Manish Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Applications for intervention/impleadment are allowed.
The applicants are entitled to admit the students till the end of working hours today, i.e. 31.08.2017.
All applications are disposed of accordingly.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Branch Officer