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State of Gujarat - Section

Section 2 in The Gujarat Highway Act, 1883

2. Local Extend.

This Act shall extend to the whole of the territories administered by the Bombay Government, but shall not come into force anywhere within the said territories until the 2[Provincial Government] may, by notification in the 3[Official Gazette] apply4 the same to any local area to be specified in such notification within the said territories ; and the 2[Provincial Government] may, in like manner, amend or cancel any such notification.