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[Cites 0, Cited by 0] [Section 136] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 136(6) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(6)In order to expend the oldest ammunition on charge in practice, all ammunition received from the Ordnance Depot shall be placed in the service stock and a corresponding transfer of the oldest of that stock being made to the practice stock.