Delhi High Court - Orders
Aditya Singh (Minor) vs Consortium Of National Law ... on 7 April, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~27 to 39 and 48 to 50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 1250/2024, CM APPLs. 76373/2024 & 76374/2024
ADITYA SINGH (MINOR) .....Appellant
Through:
versus
CONSORTIUM OF NATIONAL LAW UNIVERSITIES
.....Respondent
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
28
+ LPA 1251/2024, CM APPL. 76410/2024 & CM APPL. 76411/2024
CONSORTIUM OF NATIONAL LAW UNIVERSITIES...Appellant
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
versus
ADITYA SINGH (MINOR) THROUGH HIS FATHER...Respondent
Through:
Mr.Dhanesh Relan with Mr.Arjeet
Gaur, Advs
29
+ W.P.(C) 2363/2025
HARSHITA AND ORS .....Petitioners
Through: Ms.T.Archana, Mr.Archit Mishra and
Mr.Digvijay, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:15:57
CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
.....Respondents
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
30
+ W.P.(C) 2364/2025
ANAM KHAN .....Petitioner
Through: Mr. Siddharth R. Gupta and Mr.
Mrigank Prabhakar, AoR and
Mr.Aman Agarwal, Mr. Aman
Agarwal, Mr. Shrvan Kr. Lahoti,
Advs.
versus
CONSORTIUM OF NATIONAL LAW UNIVERSITIES
.....Respondent
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
31
+ W.P.(C) 2365/2025
MASTER TIAMBAK EASHWAR THROUGH HIS NATURAL
GUARDIAN VASUDHA THIAGARAJAN .....Petitioner
Through:
versus
THE CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND
ORS .....Respondents
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:15:57
32
+ W.P.(C) 2366/2025
PRABHAS KUMAR (MINOR) THROUGH HIS NATURAL
GUARDIAN MR. PRAKHAR KUMAR .....Petitioner
Through: Mr.Yash Dadriwal and Mr.Amol
Jagtap, Advs.
versus
CONSORTIUM OF NATIONAL LAW UNIVERSITIES
.....Respondent
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
33
+ W.P.(C) 2367/2025
ASLESHA AJITSARIA( MINOR) REPRESENTED BY HER
FATHER VINAY AJITSARIA .....Petitioner
Through:
versus
CONSORTIUM OF NLUS AND ORS .....Respondents
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
Mr.Nishant Gautam, CGSC with
Mr.Vardhman Kaushik, Mr.Prithviraj
Dey and Mr.Vipul Verma, Advs. for
R-3.
34
+ W.P.(C) 2516/2025
HARDIK GARG .....Petitioner
Through: Mr.Ajay Vohra, Sr.Adv with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:15:57
Mr.Aniket Agrawal and Mr.Ram
Karshna Rao, Advs.
versus
CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
.....Respondents
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
Mr.Vardhan Kaushik with
Mr.Prithviraj, Advs for R-3.
35
+ W.P.(C) 2517/2025
HARSHIT GARG .....Petitioner
Through: Mr.Ajay Vohra, Sr.Adv with
Mr.Aniket Agrawal and Mr.Ram
Karshna Rao, Advs.
versus
CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
.....Respondents
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
36
+ W.P.(C) 2558/2025
NITIKA .....Petitioner
Through: Ms. Kaadambari Singh, Sr. Adv. with
Mr.Navin Kumar Thakur with
Mr.Sahil Jawed, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:15:58
CONSORTIUM OF NATIONAL LAW UNIVERSITIES
.....Respondent
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
37
+ W.P.(C) 2559/2025
A VAISHNAVI (MINOR) THROUGH HER FATHER SHRI T.
ARUN .....Petitioner
Through: Mr.Uddyam Mukherjee, Mr.Rohit
Sinha, Mr.Swapnil Pattanayak and
Mr.Agnibha Chatterjee, Advs.
versus
CONSORTIUM OF NATIONAL UNIVERSITIES THROUGH ITS
PRESIDENT .....Respondent
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
38
+ W.P.(C) 2560/2025
AYUSH AGRAWAL .....Petitioner
Through: Mr. Siddharth R. Gupta and Mr.
Mrigank Prabhakar, AoR and Mr.
Aman Agarwal, Mr. Aman Agarwal,
Mr. Shrvan Kr. Lahoti, Advs.
versus
CONSOTIUM OF NATIONAL LAW UNIVERSITIES
.....Respondent
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:15:58
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
39
+ W.P.(C) 2591/2025
KUBER SWAMI .....Petitioner
Through:
versus
THE CONSORTIUM OF NATIONAL LAW UNIVERSITIES
.....Respondent
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
48
+ W.P.(C) 3369/2025
AYANNA YADAV (MINOR) AND ANR .....Petitioners
Through:
versus
UNION OF INDIA AND ORS .....Respondents
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
49
+ W.P.(C) 4157/2025
SHIVRAJ SHARMA .....Petitioner
Through:
versus
CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
.....Respondents
Through: Mr.Rajshekhar Rao, Sr.Adv. with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/04/2025 at 01:15:58
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
50
+ W.P.(C) 4375/2025
YAJAT SEN .....Petitioner
Through:
versus
CONSORTIUM OF NATIONAL LAW UNIVERSITIES AND ORS
.....Respondents
Through: Mr.Rajshekhar Rao, Sr.Adv. with
Mr.Arun Sri Kumar, Mr.Shubhansh
Thakur, Mr.Wamic Wasim, Advs for
Consortium of NLU.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 07.04.2025 List for further hearing on 08.04.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J APRIL 7, 2025/j This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/04/2025 at 01:15:58