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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(2)(l) in The Water (Prevention And Control Of Pollution) Act, 1974

(l)the form in which and the time within which the budget of the Central Board may be prepared and forwarded to the Central Government under section 38;
(ll)the form in which the annual report of the Central Board may be prepared under section 39;