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Himachal Pradesh High Court

Ravinder Kumar vs . Officer In-Charge on 8 September, 2022

Bench: Sabina, Sushil Kukreja

Ravinder Kumar vs. Officer In-charge Central Bank of India and others CWP No.6260 of 2022 .

08.09.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner. CWP No.6260/2022 & CMP No.12566/2022 Let notice be issued to the respondents for 27.9.2022, on taking steps during the course of the day itself.

CMP No.12567/2022 For the reasons stated therein, the application is allowed. The applicant-petitioner, at this stage, is exempted from filing the English translated copies of the documents in issue. However, the same be filed within four weeks.






                                                                  ( Sabina )





                                                                    Judge





                                                            ( Sushil Kukreja )
               September 8, 2022 (KS)                            Judge




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