Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 13 in The Adesh University Act, 2012 13. Other Officers. (1)The University may appoint such other officers, as it may deem necessary for its smooth functioning.(2)The manner of appointment of such other officers of the University and their powers and functions shall be such, as may be prescribed.
