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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1a) in The West Bengal Motor Vehicles Tax Act, 1979

(1a)[ "Ambulance or clinic van" means an omnibus or motor vehicle adapted to be used as such for carrying patients or other medical purpose;] [Clause (la) Inserted by W.B. Act 6 of 1992. w.e.f. 25.11.1991.]