Rajasthan High Court - Jodhpur
Mukesh Kumar vs Prithvi Raj on 2 December, 2021
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 12845/2019
Mukesh Kumar
----Petitioner
Versus
Prithvi Raj
----Respondent
For Petitioner(s) : Dr. Sachin Acharya
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 02/12/2021 The matter comes up on an application (inward no.03/2021) seeking extension of the interim order already granted by this Hon'ble Court on 29.08.2019.
On a consideration of the averments made in the application as well as record of the case, the present application is allowed and the interim order already granted by this Hon'ble Court on 29.08.2019, shall remain in currency for next six months or till the final disposal of the matter, whichever is earlier.
Application (inward no.02/2021) for early hearing is allowed, for the reasons mentioned therein.
List on 17.12.2021.
(DR.PUSHPENDRA SINGH BHATI),J.
44-Sudheer/-
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