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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(1)(c) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(c)adequate space shall be provided in the application form to enable the investors to fill in various details like name, address, etc.