Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Arunachal Pradesh - Subsection Section 64(d) in Arunachal Pradesh Panchayat Raj Act, 1997 (d)is, in the opinion of the Government undesirable in the public interest to be continued in office; or
