Section 2(10)(j) in The U.P. Co-operative Societies Rules, 1968

[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(10)(j) in The U.P. Co-operative Societies Rules, 1968

(j)"Central Co-operative Bank" means a central bank as defined in clause (k) of Section 2;

(jj)[ "Delegate of members" means an individual member elected by a group of individual members or the individual members of any area to represent them in general body of Co-operative Society] [Inserted by Notification No. 3815/C-1-77-(5)-1977, dated 24-12-1977.];

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State of Uttar Pradesh - Subsection

Section 2(10)(j) in The U.P. Co-operative Societies Rules, 1968