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[Cites 0, Cited by 1] [Section 36] [Entire Act]

NCT Delhi - Subsection

Section 36(1) in The Delhi Rent Control Act, 1958

(1)The Controller may -
(a)transfer any proceeding pending before him for disposal to any additional Controller, or
(b)withdraw any proceeding pending before any additional Controller and dispose it of himself or transfer the proceeding for disposal to any other additional Controller.