Calcutta High Court
Maharaja Kirit Bikram Kishore Deb ... vs Unknown on 17 December, 2008
Author: Patherya
Bench: Patherya
GA No. 3984 of 2008
With
PLA NO.215 OF 2008
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
IN THE GOODS OF:
MAHARAJA KIRIT BIKRAM KISHORE DEB BARMAN,
DECEASED
MR.MANI MOHAN CHANDRA,ADVOCATE FOR THE PETITIONER
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 17th December, 2008.
The Court : This matter is released from my list for personal reasons. To be placed before the Hon'ble Chief Justice for assignment.
Department and all parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
( PATHERYA, J.) sb/