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Calcutta High Court

Maharaja Kirit Bikram Kishore Deb ... vs Unknown on 17 December, 2008

Author: Patherya

Bench: Patherya

                                   GA No. 3984 of 2008
                                           With
                                    PLA NO.215 OF 2008

                         IN THE HIGH COURT AT CALCUTTA

                                      ORIGINAL SIDE



                             IN THE GOODS OF:
                             MAHARAJA KIRIT BIKRAM KISHORE DEB BARMAN,
                             DECEASED

                                   MR.MANI MOHAN CHANDRA,ADVOCATE FOR THE PETITIONER
  BEFORE:

  The Hon'ble JUSTICE PATHERYA

Date : 17th December, 2008.

The Court : This matter is released from my list for personal reasons. To be placed before the Hon'ble Chief Justice for assignment.

Department and all parties concerned are to act on a xerox signed copy of this order on the usual undertakings.

( PATHERYA, J.) sb/