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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(4) in Rajasthan Para-medical Council Regulations, 2014

(4)The answer books shall be collected and enclosed in a cloth cover for the purpose of dispatch to the Registrar and each package shall be duly sealed by the brass seal of the Council and signed by the Superintendent of the Centre and invigilator ,or invigilators, in the presence of each other, immediately after the examination is over.