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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(1)For every election to fill the seats of member of Managing Committee and President of Water Users' Association and the Distributary Committee and for the office of the chairperson and member of the Managing Committee of the Project Committee, the Project Authority shall appoint by order a n officer as an Election officer.