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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3)(i) in The Orissa Government Land Settlement Rules, 1983

(i)[ land reserved for poor class people having annual family income of less than Rs. 8,400; [Substituted vide Orissa Gazette Extraordinary No. 1578/18.11.1987-SRO No. 786/87/20.10.1987.]