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State of Tripura - Section

Section 131 in The Tripura Co-operative Societies Act, 1974

131. Recovery of loans by co-operative land development bank.

- All loans granted by the co-operative land development bank, all interests (if any) chargeable thereon, and costs (if any), incurred in making the same, shall, when they become due, be recoverable by the co-operative land development bank concerned.