Patna High Court - Orders
Virendra Kumar Sharma @ Birendra Kumar ... vs State Of Bihar & Anr on 21 August, 2014
Author: Akhilesh Chandra
Bench: Akhilesh Chandra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.10154 of 2014
Arising Out of PS.Case No. -528 Year- 2013 Thana -EAST CHAMPARAN COMPLAINT District-
EASTCHAMPARAN(MOTIHARI)
======================================================
1. Virendra Kumar Sharma @ Birendra Kumar Sharma @ Prem Kumar,
Son of Late Surya Pratap Narayan Singh
2. Atul Kumar @ Atul Chand @ Atulya Chandra, Son of Virendra Kumar
Sharma
.... .... Petitioner/s
Versus
1. The State of Bihar
2. Mukesh Kumar (Advocate), Son of Ramchandra Sharma
.... .... Opposite Party/s
======================================================
Appearance :
For the Petitioner/s : Mr. Jai Prakash Verma, Advocate
For the Opposite Party/s : Mr. B. Ram, A.P.P.
======================================================
CORAM: HONOURABLE MR. JUSTICE AKHILESH CHANDRA
ORAL ORDER
5 21-08-2014Since the further proceedings in Complaint Case No. 528 of 2013 (Trial No. 3259 of 2013), pending before Sri S.K. Mishra, learned Judicial Magistrate, Ist Class, Sikrahana at Motihari, District-East Champaran, has already been stayed vide order dated 1st May, 2014 passed in Cr. Misc. No. 43147 of 2013 by another Bench of this Court, this application has become infructuous, accordingly, stands disposed of.
(Akhilesh Chandra, J) Praveen-II/-
U T