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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(1)(c) in Haryana Special Economic Zone Rules, 2007

(c)main lines of roads, railways, airports and areas reserved for major public utility services, such as water treatment plants and supply, sewerage treatment site and final disposal, surface drainage system and final disposal, electricity sub-stations and power generation plants etc.;