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Madhya Pradesh High Court

Acharya Vidya Sagar Institute Of ... vs Shri Virendra Jain on 15 September, 2021

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

1 MP-2707-2021 The High Court Of Madhya Pradesh MP-2707-2021 (ACHARYA VIDYA SAGAR INSTITUTE OF MANAGEMENT THROUGH ITS CHAIRMAN (NEW) (RAJESH KUMAR JAIN) Vs SHRI VIRENDRA JAIN) 1 Jabalpur, Dated : 15-09-2021 Shri Sankalp Kochar, learned counsel for the petitioner. Shri Somesh Shukla, learned counsel for the caveator. Learned counsel for the caveator prays for and is granted time to file reply to the petition.

Meanwhile, it is directed that the SDO shall not pass any final order till the next date of hearing.

List the matter after a week.

(RAJENDRA KUMAR (VERMA)) JUDGE ahd Signature Not Verified SAN Digitally signed by MOHD AHMAD Date: 2021.09.16 18:19:55 IST