Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 198] [Entire Act]

State of Rajasthan - Subsection

Section 198(vi) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(vi)The evidence tendered before the Committee may be made available to all members of the Committee.