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[Cites 0, Cited by 0] [Section 480] [Entire Act]

Bengal Presidency - Subsection

Section 480(b) in Police Regulations, Bengal , 1943

(b)All prisoners not before the Court shall be escorted back to the jail from the Court one hour before sunset, without waiting for those whose cases nave not been disposed of. The Court officer shall apply to the Armed Inspector for an additional guard for prisoners who have been detained in Court. In the case of undertrial prisoners sent to the jail for the first time it shall be the duty of the Court Police to see that they have their food before they are taken to the jail if they are likely to arrive there too late for the evening meal which is served one hour before sunset.