Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(iii) in The Haryana Development and Regulation of Urban Areas Rules, 1976

(iii)an explanatory note indicating the details of development works which have been completed or are in progress or are yet to be undertaken ;