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[Cites 0, Cited by 0] [Section 498(3)] [Section 498] [Entire Act]

State of Uttar Pradesh - Subsection

Section 498(3)(c) in Rules under the United Provinces Excise Act, 1910

(c)Depot rate which shall not exceed-
(i)16 naye paise per gallon in the case of spirit of the strength of 25° U.P.
(ii)12 naya paise per gallon in the case of spirit of the strength of 35° U.P.
(iii)9 naya paise per gallon in the case of spirit of the strength of 50° U.P. :