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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(h) in Punjab Jail Manual, 1996

(h)satisfy himself that all accounts and registers are maintained according to the rules in force; that proper arrangements are made for the safe custody of all records, and that due regard is paid to all requirements of the law and rules made thereunder.