Allahabad High Court
M/S Gobind Sugar Mills Ltd. Through Its ... vs Commissioner Of Commercial Tax Lko. on 11 January, 2010
Author: Narayan Shukla
Bench: Narayan Shukla
Court No. - 3 Case :- TRADE TAX REVISION No. - 7 of 2010 Petitioner :- M/S Gobind Sugar Mills Ltd. Through Its Executive Vice Respondent :- Commissioner Of Commercial Tax Lko. Petitioner Counsel :- Abhinav Narain Trivedi,S.D.Singh Respondent Counsel :- C.S.C. Hon'ble Shri Narayan Shukla,J.
Heard Mr.Abhinav Narain Trivedi, learned counsel for the petitioners and Mr.Sanjeev Sankhdhar, learned Additional Chief Standing Counsel. Learned counsel for the State prayed for and is allowed four weeks time to file the counter affidavit.
List thereafter.
In the meantime the operation and enforcement of order impugned dated 23rd of October, 2009 (Annexure No.3), passed by the Commercial Tax Tribunal-1, Lucknow shall remain stayed till further orders of this court.
Order Date :- 11.1.2010 Banswar