Section 1 in Andhra Pradesh Registration of Births and Deaths Rules, 1999
1. Short title:
(1)These rules may be called Andhra Pradesh Registration of Births and Deaths Rules, 1999.(2)They shall come into force with effect from 1-1-2000 through notification in the A.P. Gazette.(3)These rules will replace the A.P. Registration of Births and Deaths Rules, 1977 and all its subsequent amendments notified from time to time.
